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Devidas Ramchandra Salve vs The State Of Maharashtra And Anr
2021 Latest Caselaw 15905 Bom

Citation : 2021 Latest Caselaw 15905 Bom
Judgement Date : 16 November, 2021

Bombay High Court
Devidas Ramchandra Salve vs The State Of Maharashtra And Anr on 16 November, 2021
Bench: Virendrasingh Gyansingh Bisht
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 3329 OF 2021

 Devidas Ramchandra Salve                                  ....APPLICANT
             V/S
 The State Of Maharashtra And Anr                       ....RESPONDENT

Mr. S.T. Pandey a/w Arvind Singh a/w Deepika Oswal i/by SBG LAW for Applicant.

Mr. A.A. Palkar, APP for State.

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 16th November, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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