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Yakinali Nasirali Shaikh vs The State Of Maharashtra And Anr
2021 Latest Caselaw 15815 Bom

Citation : 2021 Latest Caselaw 15815 Bom
Judgement Date : 15 November, 2021

Bombay High Court
Yakinali Nasirali Shaikh vs The State Of Maharashtra And Anr on 15 November, 2021
Bench: S.S. Jadhav, P. K. Chavan
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 631 OF 2012

 Yakinali Nasirali Shaikh                                 ....APPELLANT
             V/S
 The State Of Maharashtra And Anr                       ....RESPONDENT

Ms Ruchi Pawar i/b Mallika Ajay Ingale, Adv for Appellant Ms Devyani Kulkarni, Appntd Adv by Court for Resp No 2 ( Victim) Ms Veera Shinde, APP for State

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 15th November, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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