Rishi Prabha Ranjitkumar Prasad vs The State Of Maharashtra And Anr
2021 Latest Caselaw 7511 Bom

                               (1) cri.wp-4330.19&1476.21.odt

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CRIMINAL APPELLATE JURISDICTION

                   CRIMINAL WRIT PETITION NO.4330 OF 2019

Rishi Prabha Ranjitkumar Prasad                       : Petitioner
      versus
The State of Maharashtra
(Through E.O.W.. Unit 7) and ors.                     : Respondents.

ALONG WITH CRIMINAL WRIT PETITION NO.1476 OF 2021

Ranjit Kumar Prasad : Petitioner.

Versus The Senior Inspector of Police Chembur Police Station and ors. : Respondents.

Mr. Vishal Kanade i/by Mr. Rajendra J Rathod for the Petitioner in WP No.4330 of 2019.

Mr. Vishal Kanade i/by Rizwan Merchant and Associates for the Petitioner in WP No.1476 of 2021.

Mr. Deepak Thakre, PP a/w Mrs. Sangeeta D Shinde, APP for the Respondent/State.

Mr. Aamir Koradia for Respondent No.2 - original complainant. Mr. Sohail Ahmed a/w Mr. Ali Bubere i/by Kookada & Associates for Respondent Nos. 3 and 4.

                                CORAM :    S. S. SHINDE,
                                           N. R. BORKAR, JJ

                                DATE   :   27th MAY 2021
                                           (VACATION COURT)

P.C.



1             Heard. Reserved for judgment.



[N. R. BORKAR, J]                                             [S. S. SHINDE , J]


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