Mr. Ashok Rajaram Raul vs Mr. Mandar Pramod Vichare And Ors
2021 Latest Caselaw 7458 Bom

                                                          1-wp-4838-2019




           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION

                         WRIT PETITION NO.4838 OF 2019

 Mr.Ashok Rajaram Raul                          ..Petitioner
      V/s.
 Mr.Mandar Pramod Vichare & Ors.                ..Respondents
                                ----
 Mr.S.M. Oak a/w Mr.Sagar Joshi i/b Manesh Kale for the Petitioner.

 Mr.S.S. Kulkarni for Respondent No.1.

 Mr.R.S. Apte, Senior Counsel a/w Mr.Mandar Limaye for Respondent
 No.6.
                                 ----
                               CORAM : C.V. BHADANG, J.

DATE : 12th May 2021 (Through Video Conferencing)

P.C.

. In this case the matter was heard and judgment was

reserved.

2. Stand over to 17th May 2021 at 11.00 a.m. for

pronouncement of judgment.

3. The parties consent for pronouncement of judgment

during vacation.

C.V. BHADANG, J.

      N.S. Kamble                                                    page 1 of 1