Shradha Vyankatrao Muppalwad vs The State Of Maharashtra And ...
2021 Latest Caselaw 7408 Bom

                                         (1)                  wp6355.21.odt




           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                   922 WRIT PETITION NO.6355 OF 2021

                  SHRADHA VYANKATRAO MUPPALWAD
                              VERSUS
               THE STATE OF MAHARASHTRA AND OTHERS


Mr. S. M. Vibhute, Advocate for the petitioner
Mr. S. G. Karlekar, AGP for respondent/State Nos. 1 and 4
Mr. K. C. Sant, Advocate for respondent No. 3.


                                    CORAM : S. V. GANGAPURWALA &
                                            SHRIKANT D. KULKARNI, JJ.

DATED : 07-05-2021

PER COURT :-

1. The learned counsel for the petitioner submits that the

validation proceeding is pending since March, 2017. The result of

the petitioner's examination is not declared on the ground that

validity certificate is not submitted.

2. The learned AGP accepts notice for respondent Nos. 1

and 4 and Mr. K. C. Sant, learned counsel accepts notice for

respondent No. 3.

3. Respondent No. 4 shall decide the validation proceeding

in respect of the tribe claim of the petitioner expeditiously and

(2) wp6355.21.odt

preferably within a period of six (06) months from the date of

appearance of the petitioner. The petitioner shall appear before

respondent No. 4 / Committee on 17/06/2021.

4. Respondent Nos. 2 and 3 shall not withhold the result of

the petitioner's examination only on the ground that the validation

proceeding is pending. In case the petitioner is otherwise eligible,

then the respondents shall not refrain the petitioner from

prosecuting her internship only on the ground that validation

proceeding is pending. Respondent Nos. 2 and 3 may take further

course of action depending upon the judgment that would be

delivered by the committee in the validation proceeding.

5. Writ Petition is accordingly disposed of. No costs.

     (SHRIKANT D. KULKARNI)                            (S. V. GANGAPURWALA)
             JUDGE                                              JUDGE




ssp/wp6355.21.odt