Shailesh S/O Ramesh Jaiswal vs The State Of Maharashtra And Anr
2021 Latest Caselaw 7123 Bom

Citation : 2021 Latest Caselaw 7123 Bom
Judgement Date : 4 May, 2021

Bombay High Court

Shailesh S/O Ramesh Jaiswal vs The State Of Maharashtra And Anr on 4 May, 2021

Bench: S.S. Shinde, Manish Pitale

                                                                    53.1838.21 wp.doc

ISM
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                            CRIMINAL APPELLATE JURISDICTION

                      CRIMINAL WRIT PETITION NO. 1838 OF 2021

      Shailesh s/o Ramesh Jaiswal                                  ....Petitioner

              V/s.

      The State of Maharashtra and another                         .....Respondents

      Mr. M. M. Choudhari for Petitioner
      Mr. J. P. Yagnik, APP for State


                               CORAM :   S. S. SHINDE &
                                         MANISH PITALE, JJ.

DATE: 4th MAY, 2021.

P.C.:

1] Heard. Reserved for Judgment.

[MANISH PITALE, J.] [S. S. SHINDE, J.]

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