Ramashish Ramjatan Yadav vs The State Of Maharashtra And Ors
2021 Latest Caselaw 7122 Bom

Citation : 2021 Latest Caselaw 7122 Bom
Judgement Date : 4 May, 2021

Bombay High Court

Ramashish Ramjatan Yadav vs The State Of Maharashtra And Ors on 4 May, 2021

Bench: S.S. Shinde, Manish Pitale

                                                                         (46) WP-1830-21.doc

BDP-SPS




                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CRIMINAL APPELLATE JURISDICTION
                             WRIT PETITION NO. 1830 OF 2021

          Ramashish Ramjatan Yadav                            ..... Petitioner.

                   V/s

          The State of Maharashtra & Ors              ..... Respondents.
          ---
          Mr. Daulat G. Khamkar for the Petitioner.
          Mr. J.P. Yagnik, APP for the State.
          ----
                            CORAM: S.S. SHINDE &
                                      MANISH PITALE, JJ.

DATE: MAY 04, 2021

P.C.:-

          1]       Heard.

          2]       Reserved for judgment.


          (MANISH PITALE, J.)                                (S. S. SHINDE, J.)

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