Dastgir Gafur Shah vs The State Of Maharashtra And Ors
2021 Latest Caselaw 5860 Bom

                              (21) cri.wps-1583.20&331.21.odt




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CRIMINAL APPELLATE JURISDICTION

                    CRIMINAL WRIT PETITION NO.1583 OF 2020

Dastgir Gafur Shah                                          : Petitioner.
      Versus
The State of Maharashtra & ors.                             : Respondents.

ALONG WITH CRIMINAL WRIT PETITION NO.331 OF 2021

Gafur Sandu Saha On behalf of Dastgir Gafur Shaha : Petitioner.

Versus The State of Maharashtra & ors. : Respondents.

Mr. Khwaja Shaikh i/by Mr. A G Jadhav for the Petitioner in Writ Petition No.331 of 2021.

Mrs. S D Shinde, APP for the Respondent/State.

CORAM : S. S. SHINDE, MANISH PITALE, JJ DATE : 31st MARCH 2021 P.C.

1 Heard. Reserved for judgment.

[MANISH PITALE, J]                                          [S. S. SHINDE , J]




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