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Chetan Ashok Paleja vs Cecelia Mayer Dalmeida And Ors
2021 Latest Caselaw 5857 Bom

Citation : 2021 Latest Caselaw 5857 Bom
Judgement Date : 31 March, 2021

Bombay High Court
Chetan Ashok Paleja vs Cecelia Mayer Dalmeida And Ors on 31 March, 2021
Bench: S. K. Shinde
                                                          1. WP St. 4837-2021.doc




         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION

                    Writ Petition Stamp No. 4837 / 2021

Chetan Ashok Paleja                                 .. Petitioner
                                                    (Orig. Appellant)
      Vs.
Cecelia Mayer Dalmeida & Ors.                       .. Respondents
                                                      (Orig. Respondents)
                                     ****

Smt. Meena A. Ruparel, Advocate for Respondents No.1 to 3.

**** CORAM : SANDEEP K. SHINDE J.

                                DATE     : 31st MARCH, 2021.
P.C. : -

1. Precipe is filed for 'Speaking to Minutes' of the Judgment dated

25th March, 2021.

2. In 5th line of the Paragraph No.4 of Judgment, the correct date

is 20th April, 2021. In last line of the Paragraph No.7, the correct

date is 5th May, 2021.

3. Original Judgment shall accordingly stand corrected.

4. Precipe stands disposed of accordingly.


                                            (SANDEEP K. SHINDE, J.)

Najeeb                                                                       1/1





 

 
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