National Commodity Clearing Ltd. ... vs Dita Comtrade Ltd
2021 Latest Caselaw 5852 Bom

Mugdha                                              26-SJ 22-20 in COMSS [email protected] 23-20 in COMSS 81-
                                                                                              21.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          ORDINARY ORIGINAL CIVIL JURISDICTION

                          SUMMONS FOR JUDGMENT NO.22 OF 2020
                                         IN
                         COMMERCIAL SUMMARY SUIT NO.32 OF 2020

    National Commodity Clearing Ltd. (NCCL)                              ...Plaintiff
          Vs.
    Dita Comtrade Limited                                                ...Defendant

                                     ALONG WITH
                          SUMMONS FOR JUDGMENT NO.23 OF 2020
                                         IN
                         COMMERCIAL SUMMARY SUIT NO.81 OF 2020

    National Commodity Clearing Ltd. (NCCL)                ...Plaintiff
          Vs.
    Kunjal Trade Commodities LLP & Ors.                    ...Defendants
                                         -----
    Mr. Dhaval A. Patil i/by K. Ashar & Co. for Plaintiff.
    Ms. Kalpana Desai a/w Mr. Prakash Shah for Defendants in COMSS
    No.32/20.
    Mr. Zal Andhyarujina i/by Singh & Singh & Melhotra & Hegde for
    Defendants in COMSS No.81/20.
                                         -----

                                              CORAM : S.C. GUPTE, J.

                                              DATE       : 31 MARCH 2021
    P.C. :

1. At the request of learned counsel for the Plaintiff, stand over to 5 April 2021.

2. It is made clear that no further accommodation will be accommodated to the Plaintiff.

( S.C. GUPTE, J. )