Phatrubee Aziz Qureshi vs Shaikh Khalil Shaikh Yasin Died ...
2021 Latest Caselaw 5845 Bom

                                                                          sa10.18
                                        1



       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  BENCH AT AURANGABAD

                     927 SECOND APPEAL NO.10 OF 2018

                    PHATRUBEE AZIZ QURESHI
                            VERSUS
     SHAIKH KHALIL SHAIKH YASIN DIED LRS SHAIKH AKBAR AND
                            OTHERS

                   ...
      Mr.Vikrant S. Palshikar Advocate for Appellant.
                   ...

                 CORAM: ANIL S. KILOR, J.

                 DATE :        31st MARCH, 2021

 ORDER :

1. Issue notice to the respondents, returnable on 7 th June

2021.

2. Substantial question of law is as follows:-

"Whether lower appellate Court is right in reversing the finding of the learned trial Court that suit is well within limitation, in view of the Judgment of the Full Bench of this Court in the case of Sajanbir Singh Anand and others vs. Raminder Kaur Anand and others1?

[ANIL S. KILOR, J.]

asb/MAR21

1 2018(3) Mh.L.J. 892