M/S. Patil And Co. Pandit Niwas ... vs Bharat Shantilal Shah And Ors
2021 Latest Caselaw 5769 Bom

                                                                  4-SAST-2117-2021.odt
Shambhavi
N. Shivgan             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               CIVIL APPELLATE JURISDICTION
Digitally signed by
Shambhavi N.
Shivgan                      SECOND APPEAL (ST) NO.2117 OF 2021
Date: 2021.03.31
11:32:05 +0530
                                            WITH
                             INTERIM APPLICATION NO.889 OF 2021
                                            WITH
                          INTERIM APPLICATION (ST) NO.2118 OF 2021

                      M/s. Patil and Co. Pandit Niwas
                      South Sadar Bazar, Solapur             ... Appellant
                           Vs
                      Bharat Shantilal Shah and Ors.        ... Respondents
                                                  ...

Mr. Sarang Satish Aradhye for the Appellant.

CORAM : SANDEEP K. SHINDE J.

DATE : 30th MARCH, 2021.

P.C. :

Issue notice to respondent nos.1 and 2 returnable

after four weeks, i.e., 27th April, 2021. In addition to the

Court service, appellant is directed to serve respondents by

private service followed by afdavit of service.

                      Shivgan                                                     1/2
                                           4-SAST-2117-2021.odt




2         In the meantime, operation of the impugned

judgment and order dated 23rd March, 2020 passed in the

Regular Civil Appeal No.220 of 2016 by the Ad-hoc District

Judge-3, Solapur is stayed.

                         (SANDEEP K. SHINDE, J.)




Shivgan                                                   2/2