Kamlakar Dadarao Ghate vs Scheduled Tribe Certificate ...
2021 Latest Caselaw 5767 Bom

                                     1              66-wp 5457-2021.odt



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                          WRIT PETITION NO. 5457 OF 2021

 Kamlakar Dadarao Ghate                                          .. Petitioner

          Versus

 Scheduled Tribe Certificate
 Scrutiny Committee through
 its Member Secretary and another                                .. Respondents

 Mr. Umesh Git, Advocate h/f Mr. Mahesh S. Deshmukh, Advocate for
 the Petitioner.
 Mrs. V. N. Patil-Jadhav, AGP for Respondents-State.

                               CORAM :    S. V. GANGAPURWALA &
                                          SHRIKANT D. KULKARNI, JJ.

DATED : 30th March, 2021.

PER COURT:-

. The learned A.G.P. on instructions submits that the matter is

pending with the committee at the stage of vigilance.

2. The committee shall decide the validation proceeding in respect

of the tribe claim of the petitioner expeditiously and preferably within a

period of four (04) months from the date of appearance of the

petitioner. The petitioner shall appear before the committee on

07.04.2021 and shall co-operate in expeditious disposal of the

validation proceeding.

                                                                              1 of 2





                                      2               66-wp 5457-2021.odt

3. In the meantime, the respondent No. 2 shall process the papers

of the petitioner for provisional pension. The same certainly will be

subject to the decision of the committee in the validation proceeding.

The respondents may take further course of action depending upon the

judgment that would be delivered by the committee in the validation

proceeding.

4. Writ petition is disposed of. No costs.

 ( SHRIKANT D. KULKARNI )                           ( S. V. GANGAPURWALA )
         JUDGE                                                JUDGE




 P.S.B.




                                                                               2 of 2