Maharashtra State Road ... vs Amit Jagannath Shetty And Anr
2021 Latest Caselaw 5757 Bom

Citation : 2021 Latest Caselaw 5757 Bom
Judgement Date : 30 March, 2021

Bombay High Court

Maharashtra State Road ... vs Amit Jagannath Shetty And Anr on 30 March, 2021

Bench: S.C. Gupte

Chittewan                              1/1                             30. sj 28-19.doc



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                  SUMMONS FOR JUDGMENT NO.28 OF 2019
                                 IN
                 COMMERCIAL SUMMARY SUIT NO.280 OF 2019

Maharashtra State Board
Development Corporation Ltd.               ...      Plaintiff
   Versus
Amit Jagannath Shetty
And Another                                ...      Defendants

Mr. Tanmay Vispute a/w Tapan Aggrawal i/b Little & Co. for the
Plaintiff.

Mr. Vishwanath Patil i/b Mr. Kewal Ahya for the Defendants.
                                .....

                                       CORAM : S.C. GUPTE, J.

DATE : 30 MARCH 2021

P.C. :

. Stand over to 20 April 2021.

( S.C. GUPTE, J.)

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