Vishwajeet Subhash Jhavar vs The State Of Maharashtra
2021 Latest Caselaw 5698 Bom

           Digitally
           signed by
           Vishwanath                                1/1                           903-WP-261-2021.doc
Vishwanath S. Sherla
S. Sherla  Date:
           2021.03.25
           14:30:48
           +0530              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CRIMINAL APPELLATE JURISDICTION

                                CRIMINAL WRIT PETITION NO. 261 OF 2021

           Vishwajeet Subhash Jhavar                               ...Petitioner

                    Versus

           The State of Maharashtra                                ...Respondent
                                                     ...
           Mr. Amit Gharte for Petitioner.
           Mr. Vishal Kanade a/w. Krishnan Iyer a/w. Adv. Vinsha Acharya i/b Namrata
           Agashe for Respondent No. 2.
           Mr. S.R. Shinde, APP for State.
                                               ...

                                            CORAM : S. S. SHINDE &
                                                     MANISH PITALE, JJ.

DATE : 25th MARCH, 2021.

P.C.:

. Heard. Reserved for judgment.

( MANISH PITALE, J.) (S. S. SHINDE, J.)

Bhagyawant Punde