Anuj Kumar Arun Thakur And Anr vs The State Of Maharashtra And Anr
2021 Latest Caselaw 5695 Bom

                      (25)-APL-1577-19.doc.

                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CRIMINAL APPELLATE JURISDICTION
Balaji G.
Panchal
                                    CRIMINAL APPLICATION NO.1577 OF 2019
Digitally signed by
Balaji G. Panchal
Date: 2021.03.26
11:02:48 +0530        Anuj Kumar Arun Thakur and Ors.                    ..Applicants
                            Versus
                      The State of Maharashtra and Ors.                  ..Respondents

                      Mr. Zaid Qureshi for the Applicants.
                      Mr.V.B. Konde-Deshmukh, APP for the State.
                      Mr. Omneel A. Jadhav for the Respondent Nos.2 and 3.

                                                      CORAM : S. S. SHINDE &
                                                              MANISH PITALE, JJ.

DATE : 25th MARCH, 2021

P.C.

1. Heard.

2. Judgment reserved for pronouncement on 31st March 2021.

                      [MANISH PITALE, J]                                 [S. S. SHINDE, J]




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