Club Aquaria Enterprises vs Sunny Hospitality
2021 Latest Caselaw 5691 Bom

sg                                                                     33. sj88-18.doc


                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                             ORDINARY ORIGINAL CIVIL JURISDICTION

                     SUMMONS FOR JUDGMENT NO.88 OF 2018
                                  IN
                  COMMERCIAL SUMMARY SUIT NO.758 OF 2018

Club Aquaria Enterprises                        ...Applicant/Plaintiff
           vs.
Sunny Hospitality                               ...Defendant
                                      .....
Mr. Chirag Chanani, for the Plaintiff.

Ms. Pooja Mankoji, i/b. Mr. Vishwajeet Mohite, for the Defendant.

                                         ....
                                      CORAM : S.C. GUPTE, J.

DATED : 25 MARCH 2021 P.C. :

. At the request of learned Counsel for the Defendant, stand over to 8 April 2021.

( S.C. GUPTE, J. )

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