India Realty Excellence Fund Ii ... vs Gautam Jagdish Ahuja And Anr
2021 Latest Caselaw 5685 Bom

sg                                                                     35. sj4-21.doc


                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                             ORDINARY ORIGINAL CIVIL JURISDICTION

                     SUMMONS FOR JUDGMENT NO.4 OF 2021
                                  IN
                  COMMERCIAL SUMMARY SUIT NO.317 OF 2020

India Realty Excellence Fund II LLP            ...Applicant/Plaintiff
            vs.
Gautam Jagdish Ahuja And Anr.                  ...Defendants
                                     .....
Mr. Gaurav Joshi, Senior Advocate, a/w. Mr. Jatin Pore, Ms. Ankita
Agrawal, i/b. DSK Legal, for the Plaintiff.

Mr. Karan Bhide, i/b. Mr. Madhukar Mulay, for the Defendants.
                                   ....
                              CORAM : S.C. GUPTE, J.

DATED : 25 MARCH 2021 P.C. :

. At the request of learned Counsel for the Defendants, stand over to 1 April 2021.

( S.C. GUPTE, J. )

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