Aditya Sunder Raj And Anr vs Ravi N Iyer And 2 Ors
2021 Latest Caselaw 5682 Bom

Citation : 2021 Latest Caselaw 5682 Bom
Judgement Date : 25 March, 2021

Bombay High Court

Aditya Sunder Raj And Anr vs Ravi N Iyer And 2 Ors on 25 March, 2021

Bench: S.C. Gupte

sg                                                                 32. sj128-18.doc


                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                             ORDINARY ORIGINAL CIVIL JURISDICTION

                     SUMMONS FOR JUDGMENT NO.128 OF 2018
                                   IN
                  COMMERCIAL SUMMARY SUIT NO.908 OF 2018

Aditya Sunder Raj And Anr.                                   ...Plaintiffs
            vs.
Ravi N. Iyer And 2 Ors.                                      ...Defendants
                                    .....
Mr. Gauraj Shah, i/b. Mr. Sanjeet Shukla, for the Plaintiffs.
                                    ....
                               CORAM : S.C. GUPTE, J.

DATED : 25 MARCH 2021 P.C. :

. Stand over to 1 April 2021.

( S.C. GUPTE, J. )

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