Mrs. Minal Rohit Shah And Anr vs New Sagar Darshan Co-Op. Hous. ...
2021 Latest Caselaw 4993 Bom

                     Megha                             10_wp_443_2020.doc


                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION
        Digitally
        signed by
        Megha


                                       WRIT PETITION NO.443 OF 2020
Megha   Parab
Parab   Date:
        2021.03.19
        18:27:13
        +0530




                     Mrs. Minal Rohit Shah and Anr.                  ...Petitioners
                                     Versus
                     New Sagar Darshan Co-operative
                     Housing Society Ltd. and Ors.                   ...Respondents
                                                         ...
                     Mr. Surel S. Shah with Mr. D.V. Deskar, Sachin Pandey and Ms Jaylaxmi
                     Gaud i/b. M/s. Parimal K. Shrof and Co. for the Petitioners.
                     Ms Simantini Mohite with Ms Vaishali Chaturvedi i/b. M./s. Solomon and
                     Co. for Respondent No.1.
                     Mr. Darshan R. Mehta i/b. M/s. Dhruve Liladhar and co. for Respondent
                     Nos.2 to 5.


                                                CORAM : SMT. ANUJA PRABHUDESSAI, J.

DATED: 18th MARCH, 2021.

P.C.:-

Reserved for judgment.

(SMT. ANUJA PRABHUDESSAI, J.)