Jyoti Mahesh Sharma And Anr vs The State Of Maharashtra And Ors
2021 Latest Caselaw 4992 Bom

Arjun M.                                                         7-WP 762-20.doc

Kadam                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed by            CRIMINAL APPELLATE JURISDICTION
Arjun M. Kadam
Date: 2021.03.19
11:05:49 +0530             CRIMINAL WRIT PETITION NO.762 OF 2020

          Jyoti Mahesh Sharma & Anr.                       ... Petitioners

                   Vs.

          The State of Maharashtra & Ors.                  ... Respondents

                                            WITH
                         CRIMINAL APPLICATION NO.141 OF 2020
                                             -----
          Mr. Sachin R. Pandey for the Petitioners in WP No.762 of 2020 and for
          Respondent No.2 in Cri. APL No.141 of 2020.
          Ms. Prabha Badadare i/by M.K. Kocharekar for Applicant in APL No.141 of
          2020 and for Respondent No.3 in WP No.762 of 2020.
          Mr. Deepak Thakre, PP a/w Mrs.M.H. Mhatre, APP for the Respondent-
          State.
          Respondent No.3 in WP No.762 of 2020 and Respondent No.2 in APL
          No.141 of 2020 are present in the court.
                                             -----

                                           CORAM : S.S. SHINDE &
                                                   MANISH PITALE, JJ.

DATE : 18TH MARCH, 2021 P.C. :

1. Heard.

2. Reserved for pronouncement of judgment/order on

22/03/2021.

(MANISH PITALE, J.) (S.S. SHINDE, J.)