Sunil Hiraman Thakur vs The State Of Maharashtra And ...
2021 Latest Caselaw 4798 Bom

                                                                wp8513.18.odt
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         IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                     BENCH AT AURANGABAD

                        WRIT PETITION NO. 8513 OF 2018

Sunil S/o Hiraman Thakur                                      Petitioner

       Versus

The State of Maharashtra & others                             Respondents

Mr. K.T. Shirrurkar, Advocate for the petitioner.
Mrs. Geeta Deshpande, AGP for respondents No. 1 to 4.
Mr. M.G. Kochar, Advocate holding for Mr. B.R. Waramaa, Advocate
for respondents No. 5 and 6.

                                  CORAM : UJJAL BHUYAN &
                                          M.G. SEWLIKAR, JJ.

DATE : 16th March, 2021.

PER COURT :

1. Heard learned counsel for the parties.

2. Arguments concluded.

3. List on 22nd March, 2021 at 10.30 am, for delivery of judgment.

( M. G. SEWLIKAR )                               ( UJJAL BHUYAN )
       Judge                                          Judge

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