Vijaya Savalaram Chaure vs Rajesh Kumar And Others
2021 Latest Caselaw 4797 Bom

                                     1                13-cp-230-2021.doc



             IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                        BENCH AT AURANGABAD

                     CONTEMPT PETITION NO. 230 OF 2021
                                    IN
                      WRIT PETITION NO. 12198 OF 2016

 Vijaya Savalaram Chaure                                 ... Petitioner
       Versus
 Shri Rajesh Kumar and others                            ... Respondents
                                    ....
 Mr. S. S. Patil, Advocate for the petitioner
                                    ....

                                  CORAM : R. G. AVACHAT, J.

DATED : 16th MARCH, 2021

PER COURT :-

. Heard.

2. Perused the judgment and order dated 04.07.2019

passed in Writ Petition No.12198 of 2016.

3. Issue simple notice to respondent Nos. 4 and 5,

returnable on 6th April, 2021.

[ R. G. AVACHAT, J. ]

SMS

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