Mohamed Obedulla Chinoy And Ors vs Rasubai Suleman Chinoy
2021 Latest Caselaw 4795 Bom

                                                                                     P5-TP135-1990.DOC




                              Atul



                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     TESTAMENTARY AND INTESTATE JURISDICTION
                                        TESTAMENTARY PETITION NO. 135 OF 1990


                              Mohamed Obedulla Chinoy & Ors                             ...Petitioners
                                   And
                              Rasubai Suleman Chinoy                                     ...Deceased


                              Mrs Chandan Bhatt, Incharge of the Testamentary Department, is
                                   present.


                                                      CORAM:         G.S. PATEL, J
                                                      DATED:         16th March 2021
                              PC:-


                              1.

Not on board. Taken on board at the instance of Registry.

2. I delivered a Judgment dated 10th March 2021. The Registry is to issue an appropriate grant.

3. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production of a digitally signed Digitally signed

Atul G.

by Atul G.

Kulkarni copy of this order.

Kulkarni Date:

2021.03.17 11:11:19 +0530

(G. S. PATEL, J)

16th March 2021