Sonal Rohit Markan vs The State Of Maharashtra And Ors
2021 Latest Caselaw 4651 Bom

Citation : 2021 Latest Caselaw 4651 Bom
Judgement Date : 12 March, 2021

Bombay High Court

Sonal Rohit Markan vs The State Of Maharashtra And Ors on 12 March, 2021

Bench: S.S. Shinde, Manish Pitale

                                1/1               945 APL-228.21.odt


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION
           CRIMINAL APPLICATION NO.228 OF 2021


Mr. Sonal Rohit Markan                     ..                 Applicant

               Vs.

The State of Maharashtra & Anr.            ..                Respondents

                               ...
Mr. Amrut Joshi i/b Mr. Pratik Amin for the applicant.

Mr. V.B. KondeDeshmukh, A.P.P. for the State.

Mr. Nikhil Mishra for respondent No.2.

Respondent No.2 is present in the court.
                               ...

                                  CORAM: S.S. SHINDE &
                                         MANISH PITALE, JJ.

DATED : 12TH MARCH, 2021. P.C:-

1. Heard.

2. Reserved for judgment.

(MANISH PITALE, J.) (S.S. SHINDE, J.)

AJN

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