Google Asia Commerce Pte. Ltd vs Ots E-Solutions Pvt. Ltd. And 2 Ors
2021 Latest Caselaw 4571 Bom

           Digitally signed                                1/1                        11.SJ-95-2018.doc
           by Gauri A.
           Gaekwad
Gauri A.   Date:
Gaekwad    2021.03.11
           17:13:36
           +0530
                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                              IN ITS COMMERCIAL DIVISION
                                       SUMMONS FOR JUDGMENT NO.95 OF 2018
                                                      IN
                                      COMMERCIAL SUMMARY SUIT NO.579 OF 2018
                   Google Asia Commerce Pte. Ltd.           ....Applicant/Plaintiff
                              V/s.
                   OTS E-Solutions Pvt. Ltd. & Ors.       ....Defendants
                                                        ----
                   Ms. Padmaja Dholakia i/b. Dholakia Law Associates for plaintiff.
                   Mr. Ieshan Sinha a/w. Ms. Dhruvi Mehta i/b. Wadia Ghandy and Co. for
                   defendant no.1.
                   Mr. Sachin Mandlik i/b. Mr. Vishal Shriyan for defendant no.2.
                                                        ----
                                                         CORAM : K.R.SHRIRAM, J.

DATED : 11th MARCH 2021

P.C. :

1 Ms. Dholakia seeks leave to withdraw the summons for

judgment since the suit itself has been dismissed as withdrawn.

2 Summons for judgment accordingly stands disposed.

(K.R. SHRIRAM, J.)

Gauri Gaekwad