Mahindra Sanyo Special Steel Pvt. ... vs Prem Industries Ad 2 Ors
2021 Latest Caselaw 4568 Bom

           Digitally signed                                 1/1                                 18.SJ-5-2019.doc
           by Gauri A.
           Gaekwad
Gauri A.   Date:
Gaekwad    2021.03.11
           17:13:38
           +0530
                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                              IN ITS COMMERCIAL DIVISION
                                       SUMMONS FOR JUDGMENT NO.5 OF 2019
                                                      IN
                                     COMMERCIAL SUMMARY SUIT NO.1254 OF 2018
                   Mahindra Sanyo Special Steel Pvt. Ltd.             ....Applicant/Plaintiff
                              V/s.
                   Prem Industries & Ors.                             ....Defendants
                                                            ----
                   Ms. Kavita Pawar for plaintiff.
                   Mr. Yogesh C. Shah for defendant nos.1 to 3.
                                                      ----
                                                       CORAM : K.R.SHRIRAM, J.

DATED : 11th MARCH 2021

P.C. :

1 Ms. Pawar seeks one week time to file rejoinder and serve a

copy thereof. Time granted.

2 Stand over to 25th March 2021.

(K.R. SHRIRAM, J.)

Gauri Gaekwad