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Aditya Sunder Raj And Anr vs Ravi N Iyer And 2 Ors
2021 Latest Caselaw 4557 Bom

Citation : 2021 Latest Caselaw 4557 Bom
Judgement Date : 11 March, 2021

Bombay High Court
Aditya Sunder Raj And Anr vs Ravi N Iyer And 2 Ors on 11 March, 2021
Bench: K.R. Sriram
           Digitally signed                                   1/1                          15.SJ-128-2018.doc
           by Gauri A.
           Gaekwad
Gauri A.   Date:
Gaekwad    2021.03.11
           17:13:36
           +0530
                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                              IN ITS COMMERCIAL DIVISION
                                       SUMMONS FOR JUDGMENT NO.128 OF 2018
                                                       IN
                                      COMMERCIAL SUMMARY SUIT NO.908 OF 2018
                   Aditya Sunder Raj and Anr.                  ....Applicants/Plaintiffs
                              V/s.
                   Ravi N. Iyer and Ors.                        ....Defendants
                                                              ----
                   Mr. Sanjeel Shukla for plantiff.
                   None for defendant.
                                                              ----
                                                               CORAM : K.R.SHRIRAM, J.

DATED : 11th MARCH 2021

P.C. :

At the request of counsel for plaintiffs, stand over to 25 th March

2021.

(K.R. SHRIRAM, J.)

Gauri Gaekwad

 
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