1A. Niraj Kumar N. Rungta And Anr vs Wealth Tax,Officer 16(S) (4) ...
2021 Latest Caselaw 4537 Bom

                                                                                  3.os.itxa.362.03 & Group.doc

Ajay
                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                       O.O.C.J.
                                          INCOME TAX APPEAL NO.362 OF 2003
                                                        WITH
                                          INCOME TAX APPEAL NO.608 OF 2003
                                                        WITH
                                         WEALTH TAX REFERENCE NO.8 OF 1991
                                                        WITH
                                         WEALTH TAX REFERENCE NO.2 OF 1991
                                                        WITH
                                         WEALTH TAX REFERENCE NO.4 OF 1993
                                                        WITH
                                         WEALTH TAX REFERENCE NO.3 OF 1994
                                                        WITH
                                         WEALTH TAX REFERENCE NO.8 OF 1994
                                                        WITH
                                        WEALTH TAX REFERENCE NO.11 OF 2000
                                                        WITH
                                        WEALTH TAX REFERENCE NO.102 OF 1998
                                                        WITH
                                            WRIT PETITION NO.793 OF 1998
        Nirajkumar N. Rungta and Anr.                                                Appellants /
                                                                                  .. Petitioners
              Versus
        Wealth Tax Officer, 16(2) (4) and Anr.           .. Respondents
                                     ...................
         Mr. Ashish Kamat a/w. Anoshak Davar, Ms. Kausar Banatwala,
          Gauri Sakhardande i/by Mr. Tushar Goradia for the Appellants /
          Petitioners.
         Mr. Suresh Kumar a/w. Ms.s Mohinee Chougule for the
          Respondents.
                                                     ...................

                                                      CORAM                : UJJAL BHUYAN &
                                                                             MILIND N. JADHAV, JJ.

DATE : MARCH 11, 2021.

P.C.:

Heard learned counsel for the parties.

2. Arguments concluded.

3. Judgment reserved.

[ MILIND N. JADHAV, J. ] [ UJJAL BHUYAN, J. ]

Ravindra M.

Digitally signed by Ravindra M.

Amberkar 1 of 1 Date: 2021.03.12 Amberkar 09:32:12 +0530