Manish Vijay Bhanushali And Ors vs The State Of Maharashtra And Anr
2021 Latest Caselaw 4474 Bom

                                                        (6) APL 1202-18
                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CRIMINAL APPELLATE JURISDICTION
    Amk
                         CRIMINAL APPLICATION NO. 1202 OF 2018

               Manish Vijay Bhanushali & Ors.      .. Applicants
                    Vs.
               The State of Maharashtra & Anr.     .. Respondents


               Mr. Anil D. Joshi a/w. Ms. Sandhya Mailagir for the Applicants.
               Mr. Atul Kumar Ojha for Respondent No.2.
               Mr. Deepak Thakre, PP a/w. Mrs. S. D. Shinde, APP for the
               Respondent-State.

                           CORAM : S. S. SHINDE & MANISH PITALE, JJ.

DATE : 10th MARCH, 2021.

P. C. :

1. Heard.

2. Reserved for Judgment.

[MANISH PITALE, J.] [S. S. SHINDE J.] Digitally signed by Arjun Arjun M.

        Kadam
M.      Date:

2021.03.11 Kadam 11:04:03 +0530