Shaikh Altamash Shaikh Mukthtar vs The State Of Maharashtra
2021 Latest Caselaw 4472 Bom

            Digitally signed
Laxmikant   by Laxmikant G.
            Chandan
G.          Date:
Chandan     2021.03.11                                               (33) cri.wp-1150.21.odt
            10:44:27 +0530




                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CRIMINAL APPELLATE JURISDICTION

                               CRIMINAL WRIT PETITION NO.1150 OF 2021

            Shaikh Altamash Shaikh Mukthatar                     : Petitioner.
                  Versus
            The State of Maharashtra and ors.                    : Respondents.

Mr. Rupesh A Jaiswal for the Petitioner. Mr. J P Yagnik, APP for the Respondent/State.

CORAM : S. S. SHINDE, MANISH PITALE, JJ DATE : 10th MARCH 2021 P.C.

1 Heard. Reserved for order/judgment.

            [MANISH PITALE, J]                                   [S. S. SHINDE , J]




            lgc                                                                       1 of 1