Devabrata Bhabatosh Moulick And 5 ... vs Shrusti Sangam Developers Pvt Ltd ...
2021 Latest Caselaw 4471 Bom

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  ORDINARY ORIGINAL CIVIL JURISDICTION

                                                   INTERIM APPLICATION NO.1159 OF 2020
                                                                   IN
                                     COMMERCIAL EXECUTION APPLICATION NO.2179 OF 2018

                           Devabrata Bhabatosh Moulick and Ors.           .. Applicants-Decree Holders
                                       Vs.
                           Shrusti Sangam Developers Pvt. Ltd. & Ors.     .. Respondents-Judg. Debtors
                                      And
                           Shekar Sankar Shetty and Ors.                  .. Proposed Respondents


                           Mr. Bhavin H. Gada, with Ms. Najafia, i/by Harakhchand & Co., for the
                           Applicants-Decree Holders.
                           Ms. Farzeen Khambatta for the Respondent Nos.1 and 2/Judgment Debtors.



                                                                          CORAM : A. K. MENON, J.

DATED : 10TH MARCH 2021.

P.C. :

1. Learned counsel for the respondents-judgment debtors seeks time to

take instructions.

2. List the IA on 24th March 2021.

(A. K. MENON, J.)

Sneha 918-IA-1159-2020.doc Digitally signed by Sneha A.

        Dixit
A.      Date:

Dixit 2021.03.11 15:21:47 +0530 Dixit