Bombay High Court
M/S Haveli Petroleum vs The Commissioner Of Valueadded ... on 10 March, 2021
Bench: Ujjal Bhuyan, Milind N. Jadhav
1_WPST93644_20&group.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (STAMP) NO.93644 OF 2020
M/s. Yogi Petroleum ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
WITH
WRIT PETITION (STAMP) NO.93647 OF 2020
Jay Jalaram Construction Co. (Petroleum Division) ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
WITH
WRIT PETITION (STAMP) NO.93649 OF 2020
M/s. Ratan Petroleum ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
WITH
WRIT PETITION (STAMP) NO.93646 OF 2020
M/s. Shree Sai Petroleum ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
WITH
WRIT PETITION (STAMP) NO.93648 OF 2020
M/s. Patel Petroleum ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
WITH
WRIT PETITION (STAMP) NO.94450 OF 2020
M/s. Shubham Petroleum ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
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WITH
WRIT PETITION (STAMP) NO.94449 OF 2020
M/s. Ankur Petroleum ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
WITH
WRIT PETITION (STAMP) NO.94222 OF 2020
M/s. Haveli Petroleum ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
WITH
WRIT PETITION (STAMP) NO.94223 OF 2020
M/s. Sainath Petroleum ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
WITH
WRIT PETITION (STAMP) NO.94113 OF 2020
M/s. Khanvel Petroleum ..Petitioner
Versus
The Commissioner of VAT,
Dadra & Nagar Haveli & Anr. ..Respondents
Mr. Rafiq Dada, Senior Advocate a/w. Ms. Nikita Badheka and Mr.Parth
Badheka for Petitioner in Writ Petition (St.) Nos.94450/2020,
93649/2020 and 93647/2020.
Ms. Nikita Badheka a/w. Mr. Parth Badheka for Petitioner in Writ
Petition (St.) Nos.93646 of 2020, 93648 of 2020 and 93644 of 2020.
Mr. Parth Badheka for Petitioner in Writ Petition (St.) No.94449 of
2020.
Mr. Vijaysinh Thorat, Senior Advocate a/w. Ms. Varsha Palav, Mr.
Ajinkya Palav, Mr. Anuj Tiwari i/b. The Laureate for Petitioner in WP
(St.) No.94223 of 2020.
Ms. Varsha Palav, Mr. Ajinkya Palav, Mr. Anuj Tiwari i/b. The Laureate
for Petitioner in WPST/94222/2020.
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Mr. V. Sridharan, Senior Advocate a/w. Ms. Smita Durve, Mr. Aman
Anand, Ms. Parisha Shah, Mr. V. Thakar, Ms. Sneha Vani i/b. Mr. Arshil
Shah for Petitioner in WPST/94113 of 2020.
Mr. H. S. Venegaonkar a/w. Mr. Saurabh Kshirsagar for Respondents in
all the Petitions.
CORAM : UJJAL BHUYAN &
MILIND N. JADHAV, JJ.
DATE : MARCH 10, 2021
P.C. :
Heard learned counsel for the parties.
2. Arguments concluded.
3. Judgment reserved.
(MILIND N. JADHAV, J.) (UJJAL BHUYAN, J.)
Minal Parab
