Vishal Ramdas Kale And Ors vs The State Of Maharashtra And Anr
2021 Latest Caselaw 4324 Bom

            Digitally signed
Laxmikant   by Laxmikant G.
            Chandan
G.          Date:
Chandan     2021.03.10
            10:39:53 +0530                                                (38) cri.wp-1014.21.odt




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CRIMINAL APPELLATE JURISDICTION

                                  CRIMINAL WRIT PETITION NO.1014 OF 2021

              Vishal Ramdas Kale and ors.                       : Petitioners.
                    Versus
              The State of Maharashtra and anr.                 : Respondents.

Mr. Vikram R Sutaria for the Petitioner. Smt. A S Pai, APP for the Respondent/State. Ms. Keral Mehta for Respondent No.2.

                                          CORAM :     S. S. SHINDE,
                                                      MANISH PITALE, JJ
                                          DATE    :   09th MARCH 2021
              P.C.



              1                Heard. Reserved for judgment.



              [MANISH PITALE, J]                                      [S. S. SHINDE , J]




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