Juned Khan Iqbal Khan And Others vs State Of Maharashtra, Through ...
2021 Latest Caselaw 4224 Bom

apl807.15                                                                                                   1
                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               NAGPUR BENCH : NAGPUR


                        CRIMINAL APPLICATION (APL) NO. 807/2015
                                            Juned Khan & ors.
                                                ...VERSUS...
                                                State & anr.
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Office Notes, Office Memoranda of Coram,                             Court's or Judge's orders
appearances, Court's orders or directions
and Registrar's orders
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                              CORAM : Z.A.HAQ & AMIT B. BORKAR, JJ.

MARCH 08, 2021

Heard Shri M. Badar, Advocate for the applicants, Shri N.S. Rao, learned APP for the non-applicant no. 1 and Shri A.B. Mirza, Advocate for the non-applicant no.2.

The arguments are heard.

List the criminal application on 10/03/2021 for submission of judgments on the point of Section 195 of the Code of Criminal Procedure, at Serial No. 01, as part-heard.

                                                JUDGE                                    JUDGE




ANSARI