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Jagdish Ramnivas Sarda vs The State Of Maharashtra And Ors
2021 Latest Caselaw 3818 Bom

Citation : 2021 Latest Caselaw 3818 Bom
Judgement Date : 1 March, 2021

Bombay High Court
Jagdish Ramnivas Sarda vs The State Of Maharashtra And Ors on 1 March, 2021
Bench: S.S. Shinde, Manish Pitale
                                1/2               122 Cri-WP-251.19G.odt


  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION
         CRIMINAL WRIT PETITION NO.251 OF 2019

Kanhayalal T. Parmar                       ..                 Petitioner

               Vs.

The State of Maharashtra & Ors.            ..                Respondents


                    ALONG WITH
         CRIMINAL WRIT PETITION NO.890 OF 2021


Jagdish Ramnivas Sarda                     ..                 Petitioner

               Vs.

The State of Maharashtra & Ors.            ..                Respondents

                                 ...
Mr. Prajot H. Jaggi for the petitioner in WP No.251 of 2019 and
for respondent No.2 in WP No.890 of 2021.

Mr. Vikram Sutaria for the petitioner in WP No.890 of 2021 and
for respondent No.4 in WP No.251 of 2019.

Ms. S.D. Shinde, A.P.P. for the respondent-State.

                                      ...

                                  CORAM: S.S. SHINDE &
                                         MANISH PITALE, JJ.

DATED : 01ST MARCH, 2021.

AJN

2/2 122 Cri-WP-251.19G.odt

P.C:-

1. Heard.

2. Reserved for judgment.

(MANISH PITALE, J.) (S.S. SHINDE, J.)

AJN

 
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