Bobby Mohanty And Anr vs Chief Controller Revenue ...
2021 Latest Caselaw 3807 Bom

                                                                                                            22. caw 10.21.doc

                           Urmila Ingale
                                                         FARAD CONTINUATION SHEET No.
                                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                        CIVIL APPELLATE JURISDICTION
                                                              CIVIL APPLICATION NO. 10 OF 2021
                                                                             IN
                                                              WRIT PETITION NO. 11755 OF 2016

                                           Office Notes, Office
                                         Memoranda of Coram,
                                      appearances, Court's orders               Court's or Judge's orders
                                      or directions and Registrar's
                                                  orders


                                                         Mr.Shyam Dewani a/w Mr.Chirag Chanant &
                                                         Mr.Kandarp Trivedi i/b Dewani Associates, for the
                                                         Applicant/ Petitioners.
                                                         Mr.S.H. Kankal, AGP for the Respondent - State.

                                                                   CORAM : M.S.KARNIK, J.

DATE : 01st MARCH, 2021

P.C.

. It is the contention of the learned Counsel for the Applicant - original Petitioner that controversy in the Petition is squarely covered by the decision of this Court in the case of Sanman Trade Impex Pvt.Ltd. Vs. State of Maharashtra and ors. 2005(1) Mh.L.J.1037. Learned AGP seeks time to take instructions. Copy of the said judgment has been handed over to learned AGP.

2. List Civil Application on 22/03/2021.

                                                                                         (M.S.KARNIK, J.)
         Digitally
Urmila   signed by
         Urmila P. Ingle
P.       Date:
         2021.03.01
Ingle    15:05:23
         +0530




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