Urban Infrastructure Trustees ... vs Kishor Shah And 3 Ors
2021 Latest Caselaw 3794 Bom

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            ORDINARY ORIGINAL CIVIL JURISDICTION
                                             INTERIM APPLICATION NO. 399 OF 2021
                                                              IN
                                 COMMERCIAL EXECUTION APPLICATION NO. 194 OF 2020

                        Urban Infrastructure Trustees Ltd. & Anr.   ... Judgment Creditors/
                                                                    Applicants / Org. Claimants

                            vs.
                        Kishor N. Shah & 2 Ors.                     ... Judgment Debtors /
                                                                    Org. Respondent Nos. 1 to 3

                        Mr. Aditya Mehta i/b Dastur Kalmbi and Associate for the Applicant.

                         Ms. Ayushi Anandpara, Mr. Vishesh Malviya, Ms. Etika Srivastava, Ms.
                        Ms. Mansi Sheth and Ms. Tresa Ajay i/b Rashmikant & Partners for
                        Judgment Debtors.

                                                               CORAM : A. K. MENON, J.

DATED : 1st MARCH, 2021.

P.C. :

1. The applicant has filed the present interim application seeking

leave to amend column J to the Execution Application in which the

applicant seeks to execute an Arbitral Award. The Arbitral Award

which is yet to achieve finality inasmuch as a petition under section 34

is said to be pending but there is no stay of execution. In the

circumstances there is no occasion to decline the relief in the interim

Digitally application. I pass the following order : signed by Rajeshwari Rajeshwari R. Pillai R. Pillai Date:

2021.03.02 11:13:21 +0530

30-IAL-2543-2020-COMEX-194-2020.doc rrpillai

(i) Interim application is made absolute in terms of prayer clause (a)

and (b).

(ii) The Court has not examined the merits of the applicants

contention in the interim application.

(A. K. MENON, J.)

30-IAL-2543-2020-COMEX-194-2020.doc rrpillai