Citation : 2021 Latest Caselaw 8445 Bom
Judgement Date : 24 June, 2021
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
LETTER PATENT APPEAL NO. 400 OF 2010
In
WRIT PETITION 4580 OF 2009
Sau. Sunanda Bhaskar Chopde ....PETITIONER
V/S
Amravati Dist. Central Coop. Bank Ltd, ....RESPONDENT
Amravati Thr Manager/president
PA KADU for Petitioner VA KOTHALE, DP DAPURKAR/R for Respondent
CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SMT. JUSTICE PUSHPA V.
GANEDIWALA, JJ
DATE : 24th June, 2021
P.C. :
Heard Mr. P.A. Kadu, Adv. for Appellant, Mr. V.A. Kothale, Adv. for Respondent. CLOSED FOR JUDGMENT.
( FOR REGISTRAR JUDICIAL )
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