Karim S/O. Sattar Patel And ... vs The State Of Mah. Thr Pso Ps, ...
2021 Latest Caselaw 8439 Bom

                                             1                                   4-appp-946-21.odt

                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                NAGPUR BENCH : NAGPUR.

                      CRIMINAL APPLICATION (APPP) NO. 946 OF 2021
                                                        IN
                    CRIMINAL APPLICATION (APL) NO. 541 OF 2015 (D)
                                 Karim S/o. Sattar Patel and another
                                                        Vs.
             The State of Mah. through PSO, PS Kalamna, Nagpur and others
         ------------------------------------------------------------------------------------------------
         Office Notes, Office Memoranda of                              Court's or Judge's Order
         Coram, appearances, Court's Orders
         or directions and Registrar's order
                          Shri T. A. Mirza, A.P. P. for applicant/State.


                                           CORAM :-         V. M. DESHPANDE AND
                                                            AMIT B. BORKAR, JJ.

                                           DATED :-         24.06.2021


                                           Hearing        was     conducted         through        Video

Conferencing and learned counsel agreed that the audio and visual quality were proper.

2. By this application, extension of time is prayed for deposit of an amount of Rs. 2,50,000/- with the Registry of this Court as directed vide judgment and order dated 10.03.2021 of this Court.

3. Heard Shri T. A. Mirza, learned A.P.P. for the applicant/State.

4. For the reasons stated in the application, time is extended for further six weeks as prayed for and the criminal application is disposed of accordingly.

                                       JUDGE                                         JUDGE
RR Jaiswal