The State Of Maharashtra vs Mandar Prabhakar Girkar
2021 Latest Caselaw 8238 Bom

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CRIMINAL APPELLATE JURISDICTION

          CRIMINAL APPLICATION (ALS) NO. 66 OF                           2018

The State of Maharashtra.                             ..Applicant.
       Versus
Mandar Prabhakar Girkar.                              ..Respondent.

Mr. Arfan Sait for the Applicant.
Mr. Ayaz Khan for the respondent.

                                    CORAM : PRASANNA B. VARALE &
                                            SURENDRA P. TAVADE, JJ.

Date : June 21, 2021.

P. C. :

1. Post the present application seeking leave to appeal

whereby the Applicant - State has prayed for leave to appeal

challenging the judgment and order passed by the learned

Special Judge, Greater Mumbai in NDPS Special Case No. 82 of

2016, on 3rd July 2021.

[Surendra P. Tavade, J.]                        [Prasanna B. Varale, J.]




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