Aman Chhabra And 7 Ors vs Trac Entertainment Pvt Ltd And 6 ...
2021 Latest Caselaw 8168 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

 COMMERCIAL APPEAL LODGING NO. 10715 OF 2021
                      In
  INTERIM APPLICATION STAMP NO. 2928 OF 2021

 Aman Chhabra And 7 Ors.                               ....PETITIONER
             V/S
 Trac Entertainment Pvt Ltd And 6 Ors                ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 10716 OF 2021 In Commercial Appeal STAMP NO. 10715 OF 2021

Aman Chhabra ....PETITIONER V/S Trac Entertainment Pvt Ltd And 6 Ors ....RESPONDENT

Mr. Karl Tamboly a/w Vivek Vashi a/w Ankit Pathak a/wShilpa Sengar i/b Vashi and Vashi for Appellant Ms. Megha Chandra a/w Mahalaxmi Ganapathy for

CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE C.V. BHADANG, JJ DATE : 19th June, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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