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Atlas Shipping Services Pvt Ltd vs Repro India Ltd
2021 Latest Caselaw 8111 Bom

Citation : 2021 Latest Caselaw 8111 Bom
Judgement Date : 18 June, 2021

Bombay High Court
Atlas Shipping Services Pvt Ltd vs Repro India Ltd on 18 June, 2021
Bench: D. S. Naidu
                                                  7- IAL 7243 of 2021.odt


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION

                    INTERIM APPLICATION (L) 7243 OF 2021
                                   IN
                    COMMERCIAL SUIT (L) No.4202 OF 2021


       Atlas Shipping Services Pvt. Ltd.              ...Applicant/
                                                         Plaintiff
            Vs.
       Repro India Ltd.                               ....Defendant

       Mr. Amrut Joshi a/w. Smita Durve i/b. Arshil Ajay Shah for
       Applicant/ Plaintiff

       Ms. Prerna Arora a/w. Ms. Sakshi Bhalla i/b. Sakshi Bhalla
       for Defendant

                                        ********



                               CORAM: DAMA SESHADRI NAIDU, J.

(VIDEO CONFERENCING)

DATED : JUNE 18, 2021 P.C.

1. The Plaintiff seeks time to take out the summons for Judgment.

2. Post the matter on 9th July, 2021.

3. The interim application also stands adjourned.

4. Earlier this Court has granted time for the Plaintiff to remove the offce objections. It is yet to act on it. The learned counsel seeks further time.

V.A. Tikam 1/2

7- IAL 7243 of 2021.odt

5. Time is extended by two weeks from today.

(DAMA SESHADRI NAIDU, J.)

V.A. Tikam 2/2

 
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