Orix Auto Infrastructure ... vs Ramesh Krishna Sawant And 3 Ors
2021 Latest Caselaw 8109 Bom

                                                                      (4) wpl-12378-2021.doc

BDP-SPS




                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                        WRIT PETITION (L) NO. 12378 OF 2021


          ORIX Auto Infrastructure
          Services Ltd. and Others                                      .... Petitioners.
                    V/s
          Ramesh Krishna Sawant and Others                              .... Respondents.

          Mr. Avinash Jalisatgi i/b Mr. Vaibhav Jagdale for the Petitioners.
          Mr. Sanjay Singhavi, Senior Counsel i/b Ms. Subha Nivedha for the
          Respondents.

                                 CORAM: NITIN W. SAMBRE, J.

                                  DATE:       JUNE 18, 2021

          P.C.:-

          1]       Rule on stay. To be heard with Writ Petition (L) No.11132 of

          2021.


          2]       Rule on stay is made returnable on 19th July, 2021.


          3]       Respective Counsels are at liberty to circulate the judgments on

which they intend to rely.

( NITIN W. SAMBRE, J. )