The Divn. Manager, United India ... vs Parmalsingh Umraosingh Karmawat ...
2021 Latest Caselaw 8100 Bom

FA 401.13.                                                                                                     1/1


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                NAGPUR BENCH, NAGPUR

                                        First Appeal No.401/2013
             The Divisional Manager, United India Ins. Com. V Parmalsingh and another
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Coram, appearances, Court's orders                               Court's or Judge's Orders
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                 Smt. Mrunal Naik, Adv for appellant.
                 Shri G.B. Hemke, Adv for resp. nos. 1 and 2.

                 CORAM : S.M. MODAK, J.

DATE : 18th JUNE, 2021.

Hearing was conducted through Video Conferencing and the learned Counsel agreed that the audio and visual quality was proper.

It is submitted that the present appellant has already filed private paper book in First Appeal No.1390/2009. Both appeals arise out of the judgments given in claims arising out of the same accident.

The appellant to file copies of evidence. Filing of private paper book is dispensed with. To tag both the appeals together on 07-07-2021.

JUDGE Deshmukh