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Suhas Bhalchandra Bendre vs Devdeveshwar Sansthan, Parvati ...
2021 Latest Caselaw 7976 Bom

Citation : 2021 Latest Caselaw 7976 Bom
Judgement Date : 16 June, 2021

Bombay High Court
Suhas Bhalchandra Bendre vs Devdeveshwar Sansthan, Parvati ... on 16 June, 2021
Bench: Anuja Prabhudessai
Megha                                        25_cpst_10606_2021.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION

               CONTEMPT PETITION (STAMP) NO.10606 OF 2021

Suhas Bhalchandra Bendre and
Ors.                                                     ...Petitioners
                      Versus
Shri Devdeveshwar Sansthan,
Parvati and Kothrud, Pune and                           ...Respondents
Ors.,
                                   ....
Mr. Shrivallabh Panchpor for the Petitioners.


                                        CORAM : SMT. ANUJA PRABHUDESSAI, J.

DATED: 16th JUNE, 2021.

P.C.:-

Learned counsel for the Petitioners seeks leave to fle a

fresh legible copy of the judgment dated 18/09/2007. Leave is granted.

No further orders.

(SMT. ANUJA PRABHUDESSAI, J.)

 
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