Mr. Prakashchandra Joshi vs Mrs. Kuntal Prakashchandra Joshi ...
2021 Latest Caselaw 7926 Bom

(11)-FCA-162-19.doc.

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CIVIL APPELLATE JURISDICTION

              FAMILY COURT APPEAL NO.162 OF 2019

Mr. Prakashchandra Joshi                                ..Appellant
      Versus
Mrs. Kuntal Prakashchandra Joshi @
Mrs. Kuntal Visanji Shah                                ..Respondent

Mr. Vikas K. Singh i/by Ravi Dwivedi, Advocate for the Appellant.
None for the Respondent.

                               CORAM : UJJAL BHUYAN &
                                        PRITHVIRAJ K. CHAVAN, JJ.

DATE : 15th JUNE, 2021

P.C.

Heard Mr. Vikas Singh, learned counsel for the appellant.

2. None has appeared for the respondent.

3. Mr. Vikas Singh has submitted compilation of judgments and made submissions thereon.

4. Arguments concluded. Judgment is reserved.

PRITHVIRAJ K. CHAVAN, J                           UJJAL BHUYAN, J




BGP.                                                            1 of 1