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Ex. Engineer, Minor Irrigation ... vs Devidas Chindhu Patil And Ors
2021 Latest Caselaw 7917 Bom

Citation : 2021 Latest Caselaw 7917 Bom
Judgement Date : 15 June, 2021

Bombay High Court
Ex. Engineer, Minor Irrigation ... vs Devidas Chindhu Patil And Ors on 15 June, 2021
Bench: V. V. Kankanwadi
               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD


               919 CIVIL APPLICATION NO.4755 OF 2021
     IN FA/2298/2020 WITH CA/13477/2019 IN FA/2298/2020 WITH
                   CA/2599/2020 IN FA/2298/2020


                          DEVIDAS CHINDHU PATIL AND ORS
                                         VERSUS
    THE EXECUTIVE ENGINEER, MINOR IRRIGATION DIV. JALGAON AND
                                        OTHERS
                                            ...
                          Mr. V.P. Patil, Advocate for applicants
                  Mr. B.V. Virdhe, AGP for respondent Nos.3 and 4


                                            ...

                                     CORAM :      SMT. VIBHA KANKANWADI, J.
                                     DATE :       15th JUNE, 2021.


PER COURT :



1              Learned Advocate Mr. Sandesh R. Patil submits that now he has

been instructed to appear for respondent Nos.1 and 2 as he has been taken

on panel. He may file his Vakalatnama within a period of one week.

2 As regards this application is concerned, applicant No.4/c wants

to change her name, surname especially, however, it can be seen that in the

Judgment and Award passed by the learned reference Court she has been

2 CA_4755_2021

addressed as 'Manisha Vilas Patil' and, therefore, it is required to be seen as

to under which name she had made signatures in the record. It is said that

the record is with this Court and therefore, learned Registrar (Judicial) to

place report before this Court, as to what are the documents in respect of

applicant No.4/c, showing that she represented her name as 'Manisha Vilas

Patil' and where she had made signatures under that name or at any point of

time it has tried to be brought on record that her real name is 'Manisha Vilas

Choudhari'. Report to be submitted on or before 23.06.2021. Place the

matter on 23.06.2021.

( Smt. Vibha Kankanwadi, J. )

agd

 
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