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Dr. Nikhil Dadaro Punde vs The State Of Maharashtra Through ...
2021 Latest Caselaw 7675 Bom

Citation : 2021 Latest Caselaw 7675 Bom
Judgement Date : 10 June, 2021

Bombay High Court
Dr. Nikhil Dadaro Punde vs The State Of Maharashtra Through ... on 10 June, 2021
Bench: Nitin Jamdar, C.V. Bhadang
                                       1                      5. WP 593.21.doc

JPP


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            CIVIL APPELLATE JURISDICTION

                     WRIT PETITION NO. 593 OF 2021

Dr. Nikhil Dadarao Punde                            ... Petitioner

        V/s.

The State of Maharashtra & Ors.                     ... Respondents

Mr. Shailesh Kharat for the Petitioner
Mr. V.M. Mali, AGP for the Respondent - State

                                     CORAM : NITIN JAMDAR &
                                              C.V. BHADANG, JJ.

(Through Video Conferencing)

DATE : 10 JUNE 2021 P.C. :-

The learned AGP seeks time to file reply affidavit. The Petitioner will also furnish copies of the judgments which the Petitioner seeks to reply upon to the office of the Government Pleader.

2. Stand over to 24 June 2021.

C.V. BHADANG, J. NITIN JAMDAR, J.

 
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