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Prakash Dattatray Khandekar And ... vs The State Of Maharashtra And Anr
2021 Latest Caselaw 7668 Bom

Citation : 2021 Latest Caselaw 7668 Bom
Judgement Date : 10 June, 2021

Bombay High Court
Prakash Dattatray Khandekar And ... vs The State Of Maharashtra And Anr on 10 June, 2021
Bench: S.S. Shinde, N. J. Jamadar
                                                                 (9) cri.wp-2130.21.odt




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CRIMINAL APPELLATE JURISDICTION

                    CRIMINAL WRIT PETITION NO.2130 OF 2021

Prakash Dattatray Khandekar and ors.                         : Petitioners.
      Versus
The State of Maharashtra and anr.                            : Respondents.

Mr. Rahul Arote for the Petitioners. Dr. F R Shaikh, APP for the Respondent/State.

                                CORAM :    S. S. SHINDE,
                                           N. J. JAMADAR, JJ

                                DATE   :   10th JUNE 2021

P.C.



1             Reserved for judgment. For pronouncement of judgment, list the

matter on 15th June 2021.



[N. J. JAMADAR, J]                                           [S. S. SHINDE , J]




lgc                                                                                    1 of 1





 

 
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